Bombay High Court
Smt. Suman Ram Khanawakar vs The Managing Director, Cidco And Ors on 20 January, 2020
Author: Anuja Prabhudessai
Bench: A.A. Sayed, Anuja Prabhudessai
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11-wp-12665-15.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 12665 OF 2015
...
Smt. Suman Ram Khanawakar ....Petitioner
V/S
The Managing Director, CIDCO & Ors. ....Respondents
...
Mr. B. D. Joshi for the Petitioner.
Mr. A. M. Kulkarni for the Respondent Nos. 1 and 2.
Mr. R.P.Kadam, AGP for the Respondent Nos. 3 and 4-State.
...
CORAM : A.A. SAYED &
SMT. ANUJA PRABHUDESSAI, JJ.
DATED : 20 JANUARY 2020 P.C.:
. Only by way of indulgence, we extend the time to file affidavit- in-Reply as directed by order dated 10 December 2019.
2. Stand over to 10 February 2020.
(ANUJA PRABHUDESSAI,J.) (A.A.SAYED, J.) Uday.P.Kambli 1/1 ::: Uploaded on - 23/01/2020 ::: Downloaded on - 10/06/2020 10:29:25 :::