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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Chattisgarh - Subsection

Section 51(3) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(3)There shall be paid by the State Government to the Janpad Panchayat or Zila Panchayat such sum as may be deemed necessary for discharging the functions entrusted to it under this section.