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[Cites 0, Cited by 0] [Section 451] [Entire Act]

Union of India - Subsection

Section 451(ab) in Indian Telegraph Rules, 1951

(ab)The charges for Trunk Calls between exchanges situated in two contiguous Long Distance Charging Areas shall be on the basis of radial distance between the respective Long Distance Charging Centres, as specified in item if of the said Table, subject to a minimum charges as for the distance slab of 51 km. the to 100 km.]