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State of Chattisgarh - Section

Section 186 in The Chhattisgarh Municipalities Act, 1961

186. Level of buildings.

- Every building shall hereafter be constructed upon such level as will allow of the drainage thereof being led into some public sewer or drain either then existing or projected by the Council, or into some stream or river or into some cesspool or other suitable place which may be approved by the Council.