Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(5)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(5)(b) in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Act, 2014

(b)transferred to another licenced hostel, lodging house or home for women and children.