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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(iii) in The Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) Act, 1993

(iii)it is necessary or expedient to do so for the protection and improvement of the environment or public health in that area.