Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(6) in Kolkata Municipal Corporation Building Rules, 2009

(6)Not to do or cause or allow any deviation from the sanctioned plan in the course of execution of the building, against the instruction of Architect or Licensed Building Surveyor and Structural Engineer.