Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 19 in The Punjab Passengers and Goods Taxation Rules, 1952 19. All payments shall be made by means of challan in form PTT 9. Challans forms shall be obtainable free of charge at the office of the Assessing Authority.
