Section 3(5) in The Regulations for Consumer Grievance Redressal Forum and Electricity Ombudsman, 2004
(5)Every member of the forum except the Chairperson shall hold office for a term of three years and shall not be eligible for reappointment as such. Provided that no member shall hold office as such after he has attained the age of sixty-two years. The person occupying the designated post of the distribution licensee to act as Chairperson shall be deemed to be the Chairperson of the forum.
