Calcutta High Court
C.I.T Kolkata Ii vs Pilani Investment & Industries on 27 January, 2015
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
[Income Tax]
ORIGINAL SIDE
ITA No. 313 of 2005
C.I.T KOLKATA II
Versus
PILANI INVESTMENT & INDUSTRIES
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA
Date : 27th January, 2015.
For Appellant : Mrs. Smita Das De, Adv.
For Respondent : Mr. S. Das, Adv.
The Court : By consent of the parties, let the matter be listed under the heading "for orders" after four weeks.
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) sm