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Calcutta High Court

C.I.T Kolkata Ii vs Pilani Investment & Industries on 27 January, 2015

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

ORDER SHEET

                            IN THE HIGH COURT AT CALCUTTA

                                    Special Jurisdiction
                                       [Income Tax]

                                      ORIGINAL SIDE


                                    ITA No. 313 of 2005

                                      C.I.T KOLKATA II

                                              Versus

                            PILANI INVESTMENT & INDUSTRIES


 BEFORE:

 The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

 The Hon'ble JUSTICE ARINDAM SINHA

 Date : 27th January, 2015.


          For Appellant      :     Mrs. Smita Das De, Adv.


          For Respondent :         Mr. S. Das, Adv.

The Court : By consent of the parties, let the matter be listed under the heading "for orders" after four weeks.

(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) sm