Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 25 in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

25. After sending the names of elected representatives of street vendors to the State Government, the complete result of the election and a report thereon shall be communicated by the Election Officer to the local authority as well as to the State Government within three days after the declaration of result.