Section 44(b) in The U.P. Co-operative Societies Rules, 1968
(b)No person, who is an individual, shall be admitted as an ordinary member in-(i)an Apex Society or Central Bank (other than U.P. State Co- operative Land Development Bank, an Urban Central Bank, and Uttar Pradesh Sahkari Avas Sangh) ;(ii)a Central society which includes any other Central society in its ordinary membership.
