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[Cites 0, Cited by 0] [Section 15B(2)] [Section 15B] [Entire Act]

State of Maharashtra - Subsection

Section 15B(2)(iii) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(iii)Facilities for creative learning, participatory programmes in seminars also imparted in the Home for re-socialisation of a juvenile.