Patna High Court - Orders
The Union Of India & Ors vs Niranjan Prasad on 23 March, 2018
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi, Nilu Agrawal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.5375 of 2018
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The Union Of India & Ors
.... .... Petitioner/s
Versus
Niranjan Prasad
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Anjani Kumar Sharan ( A. S. G. )
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR
TRIPATHI
and
HONOURABLE JUSTICE SMT. NILU AGRAWAL
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI)
2 23-03-2018Issue notice to the sole respondent both by registered cover with A/D as well as ordinary process for which requisites etc. must be filed within one week, failing which this application shall stand rejected without further reference to a Bench.
List after service of notice.
In the meantime, the order dated 05.01.2018 passed in O.A. No. 14 of 2018 by the Central Administrative Tribunal, Patna Bench, Patna shall remain in abeyance.
(Ajay Kumar Tripathi, J)
Devendra/- (Nilu Agrawal, J)
U