Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(2) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960 (2)"ceiling area" means the area of land not being land exempted under this Act, determined as such in accordance with the provisions of Section 5;
