Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Punjab - Subsection

Section 85(2)(xxia) in The Punjab Co-operative Societies Act, 1961

(xxia)[ the form of certificate to be issued under sub-section (2) of Section 67-A] [Inserted by Punjab Act No. 3 of 1978 Section 6(11) w.e.f. 16.11.1977.];