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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Uttar Pradesh - Subsection

Section 68(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(2)The term of each Committee specified in sub-section (1) of Section 64 shall last till the term of the Zila Panchayat but one-third of the elected members of each Committee shall retire in rotation each year and the vacancies caused by rotation shall be filled in the manner provided in subsection (1).