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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(6) in A.P. Wood Based Industries (Establishment And Regulation) Rules, 2018

(6)The Licence fee or other penalties imposed on wood based industry should be deposited in the account of State Level Committee as may be indicated by the Licensing Authority.