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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1)(b) in Tamil Nadu Medical Registration Act, 1914

(b)one member elected by the [Senate] [Substituted for the words 'Academic Council' by section 2 of the Madras Medical Registration (Amendment) Act. 1943 (Madras Act IV of 1943). This was permanently re-enacted by section 2 of, and the First Schedule to, the Tamil Nadu Re-enacting and Repealing (No. 1) Act 1948 (Tamil Nadu Act VII of 1948).] of the Andhra University from among the members of the Faculty of Medicine of that University;