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[Cites 0, Cited by 1] [Section 21] [Entire Act]

State of Bihar - Subsection

Section 21(1) in The Bihar Land Reforms Act, 1950

(1)The Compensation Officer shall report every case of trust comprising an estate or tenure or part of an estate or tenure to the Collector, and if any trust was made after first day of January, 1946, the Collector shall take action under clause (h) of Section 4.