Supreme Court - Daily Orders
Land And Building Department vs Arun Dayal on 22 August, 2022
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
Diary No(s). 24631/2020 etc.
ITEM NO.54 COURT NO.13 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 24631/2020
(Arising out of impugned final judgment and order dated 30-01-2018
in WPC No. 7405/2016 passed by the High Court Of Delhi At New
Delhi)
LAND AND BUILDING DEPARTMENT & ANR. Petitioner(s)
VERSUS
ARUN DAYAL & ANR. Respondent(s)
( IA No. 32945/2022 - ADDITION / DELETION / MODIFICATION PARTIES
IA No. 121333/2020 - CONDONATION OF DELAY IN FILING
IA No. 121336/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
WITH
Diary No(s). 24368/2020 (XIV)
( FOR CONDONATION OF DELAY IN FILING ON IA 123889/2020
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
123891/2020
IA No. 123889/2020 - CONDONATION OF DELAY IN FILING
IA No. 123891/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 24491/2020 (XIV)
( FOR CONDONATION OF DELAY IN FILING ON IA 123928/2020
IA No. 123928/2020 - CONDONATION OF DELAY IN FILING)
Diary No(s). 24253/2020 (XIV)
( FOR CONDONATION OF DELAY IN FILING ON IA 121026/2020
IA No. 121026/2020 - CONDONATION OF DELAY IN FILING)
Diary No(s). 24367/2020 (XIV)
( FOR CONDONATION OF DELAY IN FILING ON IA 124300/2020
IA No. 124300/2020 - CONDONATION OF DELAY IN FILING)
Date : 22-08-2022 These matters were called on for hearing today.
Signature Not Verified
Digitally signed by
SONIA BHASIN
Date: 2022.08.24
CORAM :
13:56:03 IST
Reason:
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MS. JUSTICE BELA M. TRIVEDI
1
Diary No(s). 24631/2020 etc.
For Petitioner(s) Ms. Aishwarya Bhati, ASG
Ms. Sujeeta Srivastava, AOR
Ms. Shagun Thakur, Adv.
Mr. Sachit Setia, Adv.
For Respondent(s) Mr. Vishal Maan, Adv.
Ms. Smita Maan, AOR
Ch. Leela Sarveswar, Adv.
Mr. Bheem Singh D, Adv.
Mr. Manoj C. Mishra, AOR
Mr. Rajender Pd. Saxena, AOR
Mr. N.P. Sahni, Adv.
Mr. S.K. Rout, Adv.
Mr. Amit Acharya
Mr. Prithvi Pal, AOR
Mr. Anshay Dhatwalia, Adv.
Mr. Ashwani Kumar, AOR
Mr. Nishit Agrawal, AOR
Ms. Kanishka Mittal,Adv.
Mr. Nitin Mishra, AOR
Mr. Ravi Bharuka, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on a non-miscellaneous day in the month of January, 2023.
(SONIA BHASIN) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR 2