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Supreme Court - Daily Orders

Land And Building Department vs Arun Dayal on 22 August, 2022

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

                                                               Diary No(s). 24631/2020 etc.




     ITEM NO.54                         COURT NO.13                    SECTION XIV

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 24631/2020

     (Arising out of impugned final judgment and order dated 30-01-2018
     in WPC No. 7405/2016 passed by the High Court Of Delhi At New
     Delhi)

     LAND AND BUILDING DEPARTMENT & ANR.                               Petitioner(s)

                                                VERSUS

     ARUN DAYAL & ANR.                                                 Respondent(s)


     ( IA No. 32945/2022 - ADDITION / DELETION / MODIFICATION PARTIES
      IA No. 121333/2020 - CONDONATION OF DELAY IN FILING
      IA No. 121336/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     WITH
     Diary No(s). 24368/2020 (XIV)
     ( FOR CONDONATION OF DELAY IN FILING ON IA 123889/2020
     FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     123891/2020
     IA No. 123889/2020 - CONDONATION OF DELAY IN FILING
     IA No. 123891/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     Diary No(s). 24491/2020 (XIV)
     ( FOR CONDONATION OF DELAY IN FILING ON IA 123928/2020
     IA No. 123928/2020 - CONDONATION OF DELAY IN FILING)

     Diary No(s). 24253/2020 (XIV)
     ( FOR CONDONATION OF DELAY IN FILING ON IA 121026/2020
     IA No. 121026/2020 - CONDONATION OF DELAY IN FILING)

     Diary No(s). 24367/2020 (XIV)
     ( FOR CONDONATION OF DELAY IN FILING ON IA 124300/2020
     IA No. 124300/2020 - CONDONATION OF DELAY IN FILING)

     Date : 22-08-2022 These matters were called on for hearing today.
Signature Not Verified

Digitally signed by
SONIA BHASIN
Date: 2022.08.24
     CORAM :
13:56:03 IST
Reason:

                         HON'BLE MR. JUSTICE SANJIV KHANNA
                         HON'BLE MS. JUSTICE BELA M. TRIVEDI

                                                                                          1
                                                   Diary No(s). 24631/2020 etc.




For Petitioner(s)    Ms.   Aishwarya Bhati, ASG
                     Ms.   Sujeeta Srivastava, AOR
                     Ms.   Shagun Thakur, Adv.
                     Mr.   Sachit Setia, Adv.

For Respondent(s)    Mr. Vishal Maan, Adv.
                     Ms. Smita Maan, AOR
                      Ch. Leela Sarveswar, Adv.
                     Mr. Bheem Singh D, Adv.

                     Mr. Manoj C. Mishra, AOR


                     Mr. Rajender Pd. Saxena, AOR
                     Mr. N.P. Sahni, Adv.

                     Mr. S.K. Rout, Adv.
                     Mr. Amit Acharya
                     Mr. Prithvi Pal, AOR

                     Mr. Anshay Dhatwalia, Adv.
                     Mr. Ashwani Kumar, AOR

                     Mr. Nishit Agrawal, AOR
                     Ms. Kanishka Mittal,Adv.

                     Mr. Nitin Mishra, AOR

                     Mr. Ravi Bharuka, AOR


         UPON hearing the counsel the Court made the following
                               O R D E R

List on a non-miscellaneous day in the month of January, 2023.

(SONIA BHASIN) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR 2