Punjab-Haryana High Court
Dilbagh Singh And Others vs Smt. Ranjit Kaur And Others on 7 September, 2012
Author: G.S. Sandhawalia
Bench: G.S. Sandhawalia
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No. 16015 of 1994
DATE OF DECISION: September 07, 2012
Dilbagh Singh and others .........PETITIONER(S)
VERSUS
Smt. Ranjit Kaur and others ......RESPONDENT(S)
CORAM: HON'BLE MR. JUSTICE G.S. SANDHAWALIA
Present: Mr. S.C. Nagpal, Advocate,
for the petitioners.
Mr. Vijay Chaudhary, AAG, Punjab,
for respondents no. 3 and 4.
G.S. SANDHAWALIA, J. (ORAL)
Counsel for the petitioners submits that the petition has been rendered infructuous.
Accordingly, the writ petition is disposed of as infructuous.
07.09.2012 (G.S. SANDHAWALIA) shivani JUDGE