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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1)(a) in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971

(a)Nothing in sub-rule (1) shall apply to any meeting, reception, party, conference or entertainment, which is held in accordance with the established custom and usage of the monument: