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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(c) in Rajasthan Regulation of Boating Rules 1957

(c)[ A licence shall be valid for a period not exceeding one year, and shall be renewable after the said period] [Notification dated 27-1-1996, Published in Rajasthan Gazette Part 4(C) Extraordinary, dated 27-1-1996, p. 207(8)].