Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Gujarat - Section Section 59A in The Gujarat University Act, 1949 59A. [ Non-application of new sections 51A, 52A and 53A to Government colleges. [Section 59A was inserted by Gujarat 6 of 1973, section 53.] - Nothing contained in sections 51A, 52A and 53A shall apply to a college or institution owned or maintained by the Government.]
