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[Cites 0, Cited by 0] [Section 6A(2)] [Section 6A] [Entire Act]

State of Odisha - Subsection

Section 6A(2)(i) in The Orissa Cess Rules, 1963

(i)Date and manner of payment of cess - Cess assessed and payable under the Act, shall be paid on the same dates as have been fixed for the payment of royalty or dead rent, as the case may be, of the area held for carrying on mining operation.