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[Cites 0, Cited by 0] [Section 448(1)] [Section 448] [Entire Act]

State of Kerala - Subsection

Section 448(1)(a) in Kerala Municipality Act, 1994

(a)to use a place to construct an industrial plant, factory or other work place or to construct or establish an industrial plant or factory in that place or to use steam power, water power, other mechanical power or electrical power therein; or