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[Cites 0, Cited by 0] [Section 19A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19A(8) in Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938

(8)The procedure laid down in the Code of Civil Procedure, 1908, for the trial of suits, shall as far as may be, apply to applications under the section.