Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 48 in The Oil Mines Regulations, 2017 48. Storage of materials. (1)The materials stored in tiers shall be stacked, racked or otherwise secured to prevent sliding, falling or collapse.(2)The passage way shall be kept clear to provide for the free and safe movement of material handling equipment or persons.
