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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(w) in The Bihar irrigation Act, 1997

(w)"Owner" means and includes every person having interest in the ownership of land or property and the rights and obligations attached to an owner under the provisions of this Act shall attach jointly and severally to every person having such joint interest in the ownership;