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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(3) in The Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985

(3)The cotton clothing and bedding prescribed for an inmate should ordinarily last for one year and the woollen clothing and bedding for three years, pillow for five years and comb and mirror for one year. The utensils should ordinarily last for three years and wooden furnitures for at least ten years.