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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Goa - Subsection

Section 90(3) in Goa Prisons Rules, 2006

(3)Preservation of jewellery belonging to prisoners.- Valuable articles of jewellery including coins of foreign country shall be put into a packet labelled with the Form No. XXIII in the presence of the prisoner concerned and carefully closed and sealed. A paper cross-band shall be stuck all round the packet and the prisoner shall put his signature or thumb impression on the joints of the slip so pasted.