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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(8) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

(8)Developing selected Colleges/Institutions as autonomous Colleges/Institutions for strengthening programmes of education related to the needs of the rural development.