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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Maharashtra - Subsection

Section 68(2)(b) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(b)Every selection committee shall consist of,-
(i)the Vice-Chancellor, ex officio Chairman;
(ii)one person nominated by the Chancellor;
(iii)two representatives, one each of the All India Council of Technical Education and Director of Technical Education;
(iv)the Head of the University department concerned, if he is a professor ;
(v)three persons, nominated by the Executive Council out of a panel of not less than six names of persons recommended by the Academic Council, being persons not connected with the University, who have special knowledge of the subject for which the teacher is to be selected; and
(vi)one person belonging to the Scheduled Castes or Scheduled Tribes from amongst persons who are experts in educational field, nominated by the Chancellor.