Section 2(d) in The Industrial Development Bank Of India Act, 1964
(d)[ "Industrial Finance Corporation "means the Industrial Finance Corporation of India Limited formed and registered under the Companies Act, 1956 (1 of 1956);] [ Substituted by Act 5 of 1995, Section 2, for Cl. (d) (w.e.f. 12.10.1994).](da)[ "nationalised bank "means a corresponding new bank specified in the First Schedule to the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 (5 of 1970), or a corresponding new bank specified in the First Schedule to the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 (40 of 1980);] [ Substituted by Act 35 of 1986, Section 2, for Cl. (da) (w.e.f. 14.8.1986).]
