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Madhya Pradesh High Court

Rajesh Sharma vs Tribal Welfare And Development ... on 7 May, 2018

            THE HIGH COURT OF MADHYA PRADESH
                       WP-7563-2015
          (RAJESH SHARMA Vs TRIBAL WELFARE AND DEVELOPMENT DEPARTMENT)


  10
  Indore, Dated : 07-05-2018
        Shri Vivek Sharan, learned counsel for the petitioner.
        Shri Koustubh Pathak, learned Govt. Advocate for the
  Respondents/State.

Shri Pathak further prays for time to comply the order dated sh 27.02.2018 and 23.03.2018.

e List in the next week.

ad If instructions not received, this petition would be decided on the Pr basis of the return filed by the Respondents.

a hy (VIVEK RUSIA) ad JUDGE M of rt (AKS) ou Digitally signed by Anl Kumar C Sharma h Date: 2018.05.08 10:08:47 +05'30' ig H