Madhya Pradesh High Court
Rajesh Sharma vs Tribal Welfare And Development ... on 7 May, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-7563-2015
(RAJESH SHARMA Vs TRIBAL WELFARE AND DEVELOPMENT DEPARTMENT)
10
Indore, Dated : 07-05-2018
Shri Vivek Sharan, learned counsel for the petitioner.
Shri Koustubh Pathak, learned Govt. Advocate for the
Respondents/State.
Shri Pathak further prays for time to comply the order dated sh 27.02.2018 and 23.03.2018.
e List in the next week.
ad If instructions not received, this petition would be decided on the Pr basis of the return filed by the Respondents.
a hy (VIVEK RUSIA) ad JUDGE M of rt (AKS) ou Digitally signed by Anl Kumar C Sharma h Date: 2018.05.08 10:08:47 +05'30' ig H