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Himachal Pradesh High Court

Babu Ram vs . Hrtc And Another on 10 March, 2022

Bench: Sabina, Satyen Vaidya

Babu Ram vs. HRTC and another .

CWP No.1004 of 2022 10.03.2022 Present: Mr. Ashok Kumar, Advocate, for the petitioner.

Mr. Het Ram Thakur, Advocate on behalf of Mr. Ajay Kumar Chauhan, Advocate, for the respondents.

Notice. Mr. Het Ram Thakur, learned counsel accepts notice on behalf of the respondents.

List with CWP No.976 of 2022.

( Sabina ) Judge ( Satyen Vaidya ) March 10, 2022 (KS) Judge ::: Downloaded on - 10/03/2022 20:14:07 :::CIS