Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] Union of India - Subsection Section 79(a) in The Oil Mines Regulations, 2017 (a)it shall be filled with mud or water or oil or salt solution or any special chemical so that the hydrostatic pressure of the fluid column over-balances the formation pressure to prevent leakage of petroleum at the wellhead;
