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Himachal Pradesh High Court

Kehar Singh vs . Hrtc And Others on 21 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Kehar Singh Vs. HRTC and others CWP No.7411 of 2021 .

21.3.2022 Present: Mr. Rakesh K. Dogra, Advocate for the petitioner.

Ms. Divya Pathania, Advocate vice Mr. Shubh Mahajan, Advocate, for the respondents.

Reply be filed on or before the next date of hearing.

List on 4.4.2022.

r to (Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 21.3.2022 (mamta) ::: Downloaded on - 22/03/2022 20:11:29 :::CIS