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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(c) in The Secunderabad And Aurangabad Cantonments House Rent Control Law (Repeal) Act, 1972

(c)any penalty, forfeiture or punishment incurred in respect of any offence committed against the said Law; or