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[Cites 0, Cited by 0] [Section 302(1)] [Section 302] [Entire Act]

Union of India - Subsection

Section 302(1)(a) in The Companies Act, 1956

(a)enters into a contract for the appointment of a manager of the company, in which contract any Director of the company is in any way, whether directly or indirectly, concerned or interested; or