Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(ii) in Rajasthan Public Demands Recovery Act, 1952

(ii)Upon receipt of such copy, such other Collector shall proceed as if the certificate were originally filed in his office.