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[Cites 0, Cited by 1] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(g) in University of Rajasthan Act, 1946

(g)subject to the provisions of this Act and the Statutes, to appoint officers (other than the Chancellor, Vice-Chancellor and Deans of Faculties), teachers, [and to define their duties, emoluments and conditions of service;] [Substituted by Rajasthan Act No. 27 of 1975, dated 22.8.1975.]