Section 73(1) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988
(1)The food of prisoners, other than those sick in hospital, shall ordinarily be issued in three meals as follows :-Early morning mealhalf the cereals, half the oil, half the dal, half the vegetable and tea,Mid-day mealthe parched or boiled gram and tea,Evening mealthe remainder of the cereals dal, oil and vegetables.
