Madras High Court
Tamil Nadu Maruthuvar Sarva Thozilalar ... vs The District Collector on 22 June, 2022
Author: N. Anand Venkatesh
Bench: N. Anand Venkatesh
W.P.No.18948 of 2014
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 22.06.2022
CORAM
THE HONOURABLE MR. JUSTICE N. ANAND VENKATESH
W.P.No.18948 of 2014
and W.M.P.No.1 of 2014
Tamil Nadu Maruthuvar Sarva Thozilalar Sangam,
Reg. No.124/1990,
Rep. by its President K.P.Gandhimathi
Tiruttani Branch, No.99, Cuddapah Trunk Road,
Tiruttani, Thiruvallur District ... Petitioner
Vs.
1.The District Collector,
Thiruvallur District,
Thiruvallur.
2.The Revenue Divisional Officer,
Tiruttani, Tiruvallur District.
3.The Executive Officer,
Arulmigu Subramanya Swamy Thirukoil,
Tiruttani, Tiruvallur District.
4.The Inspector of Police,
Tiruttani Police Station,
Tiruttani, Tiruvallur District. ... Respondents
Prayer : Writ Petition is filed under Article 226 of the Constitution of India
for issuance of a Writ of Certiorarified Mandamus, calling for the records of
the 2nd respondent in his proceedings in Na.Ka.639/2014/A1 dated
Nil.07.14 and quash clause 5 of the same.
1/5
https://www.mhc.tn.gov.in/judis
W.P.No.18948 of 2014
For Petitioner : Mr.S.Gowrishankar
For Respondents : Mr.U.Bharanidharn
Additional Government Pleader
for R1, R2 & R4
Mr.K.Karthikeyarn for R3
ORDER
This petition has been filed to call for the records of the 2nd respondent in his proceedings in Na.Ka.639/2014/A1 dated Nil.07.14 and quash clause 5 of the same.
2.The learned counsel for the petitioner submitted that the prayer sought for by the petitioner has become infructuous and he has also made an endorsement to that effect.
3.In view of the endorsement made by the learned counsel appearing for the petitioner, this writ petition is dismissed as infructuous. No Costs.
Consequently, connected miscellaneous petition is closed.
22.06.2022
Internet : Yes
Index : Yes
Speaking Order / Non Speaking Order 2/5 https://www.mhc.tn.gov.in/judis W.P.No.18948 of 2014 ssr 3/5 https://www.mhc.tn.gov.in/judis W.P.No.18948 of 2014 To
1.The District Collector, Thiruvallur District, Thiruvallur.
2.The Revenue Divisional Officer, Tiruttani, Tiruvallur District.
3.The Executive Officer, Arulmigu Subramanya Swamy Thirukoil, Tiruttani, Tiruvallur District.
4.The Inspector of Police, Tiruttani Police Station, Tiruttani, Tiruvallur District.
4/5https://www.mhc.tn.gov.in/judis W.P.No.18948 of 2014 N. ANAND VENKATESH, J.
ssr W.P.No.18948 of 2014 and W.M.P.No.1 of 2014 22.06.2022 5/5 https://www.mhc.tn.gov.in/judis