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[Cites 0, Cited by 0] [Article 206(1)] [Article 206] [Constitution]

Constitution Subarticle

Article 206(1)(a) in Constitution of India

(a)to make any grant in advance in respect of the estimated expenditure for a part of any financial year pending the completion of the procedure prescribed in article 203 for the voting of such grant and the passing of the law in accordance with the provisions of article 204 in relation to that expenditure;