Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113] [Entire Act] State of Maharashtra - Subsection Section 113(b) in Nagpur Improvement Trust Act, 1936 (b)[ compound any offence against this Act, or] [Substituted by Central Provinces and Berar Act XXXIV of 1949, section 35.]
