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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Uttar Pradesh - Subsection

Section 53(2) in U.P. Zila Panchayats Service Rules, 1970

(2)On or before the first day of September in each year a list shall be prepared in Form 'A' appended to these rules, of all servants of a Zila Panchayat whose age during the next financial year will reach sixty years and submitted to the respective Appointing Authorities.