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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2)(g) in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990

(g)the determination and levy of fees and other service charges in respect of advertisements and other programmes under sub-section (7) of section 12;