Section 13(5)(i) in The Andhra Pradesh Value Added Tax Act, 2005

[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

(i)[ transactions on which tax is paid or payable under sub-section(11) of Section 4.] [5. Added by Act No. 21 of 2011, w.e.f. 15-9-2011.]

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